Case Summaries

The Republic of the Philippines v. The People’s Republic of China, PCA Case No. 2013-19 (South China Sea Arbitration, Award of July 12, 2016)

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Authored By: Shubham Sil Bharati Vidyapeeth New Law College Pune Court Name and Bench: Court: Permanent Court of Arbitration (PCA), […]

The Republic of the Philippines v. The People’s Republic of China, PCA Case No. 2013-19 (South China Sea Arbitration, Award of July 12, 2016) Read More ยป