Case Summaries

Tehras Fisehay Vs Zenebech Berihun, Federal Supreme Court of Ethiopia Cassation Division, File no. 43821 (January 13, 2010) Cassation decision Vol. 9

Authored By: Abel Tulu Addis Ababa University Case Title  Tehras Fisehay Vs Zenebech Berihun, Federal Supreme Court of Ethiopia Cassation […]

Tehras Fisehay Vs Zenebech Berihun, Federal Supreme Court of Ethiopia Cassation Division, File no. 43821 (January 13, 2010) Cassation decision Vol. 9 Read More »