A Comparative Legal Analysis of the General Clauses Act, 1897 (India) and the Interpretation Act, 1978 (UK): Structure, Application, and Significance

A Comparative Legal Analysis of the General Clauses Act, 1897 (India) and the Interpretation Act, 1978 (UK): Structure, Application, and Significance

Authored By: Junak Goswami North Eastern Hill University, Shillong, Meghalaya Abstract This paper provides a comparative legal analysis of the […]

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