record of law

SALOMON V A SALOMON & CO LTD(1896) UKHL 1, (1897) AC 22

/ Case Summaries

Authored By: Ahmed Hanatu Ohogo University of Abuja, Nigeria. INTRODUCTION The Salomon v Salomon case is a land mark case […]

SALOMON V A SALOMON & CO LTD(1896) UKHL 1, (1897) AC 22 Read More »