Comparative Study Of Dying Declarations Under The Indian Evidence Act, 1872 And Bharatiya Sakshya Adhiniyam, 2023
Authored By: ANUSHKA SINGH D.E.S Shri Navalmal Firodia Law College, Pune Abstract: A Dying Declaration means the statement of a […]
1872 And Bharatiya Sakshya Adhiniyam