17+8 Movement and Widespread Demonstration in Indonesia: Challenges to the Right to Freedom of Expression and the Right to Peaceful Assembly under the ICCPR Archives

17+8 Movement and Widespread Demonstration in Indonesia: Challenges to the Right to Freedom of Expression and the Right to Peaceful Assembly under the ICCPR

October 28, 2025 / Legal Articles

Authored By: Helfrida Miftakhur Raifa Sogara Diponegoro University ABSTRACT In demonstration, protesters often face challenges such as a violation to […]

17+8 Movement and Widespread Demonstration in Indonesia: Challenges to the Right to Freedom of Expression and the Right to Peaceful Assembly under the ICCPR Read More »