Case Summaries

Mrs Almaz Leshe v. Mr Bekele Belachew, Federal Supreme Court Cassation Bench, File No. 102662, 15 Yekatit 2008 E.C (23 February 2016).

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Authored By: REDIET RETA YIGEZU Hawassa University Ethiopia CASE SUMMARY Mrs Almaz Leshe v. Mr Bekele Belachew, Federal Supreme Court

Mrs Almaz Leshe v. Mr Bekele Belachew, Federal Supreme Court Cassation Bench, File No. 102662, 15 Yekatit 2008 E.C (23 February 2016). Read More »