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Freedom of Expression and Online Hate Speech: Balancing Competing Rights under International Human Rights Law
Authored By: Aiana Saparbekova Ala-Too International University I. Introduction Digital…
Gender-Based Violence in South Africa: Does the Current Legal Framework Provide Meaningful Protection to Victims?
Authored By: Masentle Boston City Campus I. IntroductionGender-based violence (GBV)…
The Speaking Algorithm: Constitutionalising Reasons for Automated Administrative Decisions in India
Authored By: Pranjal Singh Chauhan United University Abstract The digitisation of…
Worker Exploitation in the Gig Economy: A Marx-Weber Analysis of Employment Classification in UK Commercial Practice
Authored By: Simran Pejatta University of Warwick I. IntroductionIn March…
THE VIRTUAL WORKPLACE: POSH BEYOND OFFICE
Authored By: Neetu Choudhary JVWU ABSTRACTWith more workplace arrangements having…
Freedom from Climate Change: How India’s Constitution Came to Protect a New Right
Authored By: Gagan Singh Thakur LCIT INTRODUCTION When the Supreme…
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