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Climate Justice and the Right to a Healthy Environment: Lessons from Bangladesh’s Recent Floods
Authored By: Saida Alam East West University, Dhaka, Bangladesh I….
THE NON EXISTENCE OF THE INFLUENCER: REGULATING VIRTUAL INFLUENCERS AND AI-GENERATED DIGITAL PERSONALITIES IN THE MODERN MARKETPLACE
Authored By: Treasure Walter Babcock University INTRODUCTIONWith the rapid advancement…
Power, Silence and Sexual Harassment
Authored By: Muhadisa Abbas Hamdard University INTRODUCTION:Sexual harassment is often…
Criminal Liability for Environmental Offences in Ecologically Fragile Zones: A Critical Analysis of Enforcement Challenges in Jammu & Kashmir and Ladakh
Authored By: Reyaz Ahmad Faculty of Law, University of Delhi…
REGULATING ARTIFICIAL INTELLIGENCE IN KENYA: BALANCING INNOVATION, FUNDAMENTAL RIGHTS AND PUBLIC ACCOUNTABILITY
Authored By: Onyango David Ochieng University of Suffolk IntroductionArtificial intelligence…
Digital Fraud and Indian Criminal Law: Is the Current Framework Enough?
Authored By: Ronak Sharma Asian Law College IntroductionMost of us…
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