Authored By: Nokwazi University of South Africa Introduction I think freedom of expression is probably the right we talk about
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Authored By: Shubhra Singh City Academy Law College Affiliated by University of Lucknow Abstract The concept of live-in relationships has
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Authored By: Muthumala K Thulasi College of Law for Women Introduction In May 2023, Go First, an Indian low-cost airline,
Authored By: Daniel Victor Halder Global University Bangladesh Introduction Consent has turned out to be one of the paramount standards
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Authored By: Nqobile Khuzwayo UKZN Howard College / MANCOSA Introduction At the heart of any legal system lies the justification
Authored By: Freda Mashiloane The university of South Africa Unisa Introduction South Africa is experiencing a lot of tension following
THE ROLE OF ECONOMIC SCARCITY AND MISINFORMATION TRIGGERING XENOPHOBIC ATTACKS Read More »
Authored By: Sejal Choudhary Delhi University Faculty of Law Fashion is not something that exists in dresses only. Fashion is
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Authored By: Rejoice Rufaro Mapaya University of Johannesburg Introduction The first recorded pedestrian accident caused by an autonomous vehicle was
CAN AN AI SYSTEM PERFORM “CONDUCT” FOR PURPOSES OF THE SOUTH AFRICAN LAW OF DELICT? Read More »
Authored By: Habiba Jannati Hafsa Gopalgonj Science and Technology University 1. Introduction The fourth industrial revolution has fundamentally reconfigured the
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Authored By: Rahena Parveen Indian Institute of Legal Studies Abstract Artificial Intelligence (AI) is one of the most transformative technologies
Authored By: Hiba Waheed Denning Institute of Technology and Entrepreneurship Introduction: The international refugee protection regime is facing unprecedented scrutiny
Authored By: Sakshi Mishra United university Abstract Climate change and its associated challenges — global warming, unpredictable weather patterns, and
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