Minister of Home Affairs and Another v Fourie and Another (CCT 60/04)[2005] ZACC 19; 2006 (3) BCLR 355 (CC); 2006 (1) SA 524 (CC) (1December 2005)
Authored By: Nolwazi Qhawekazi Mtolo University of Fort Hare Introduction Before the Fourie case, South African law, both common law […]