Vishaka & Others v. State of Rajasthan & Others
Authored By: Sneha Batav Dharmashastra National Law University Jabalpur Basic details regarding the case: Full name of the case: Vishaka […]
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S V. MAKWANYANE AND ANOTHER (CCT 3/94) [1995] ZACC 3 (6 JUNE1995)
Authored By: Sbongokuhle Mthimkhulu University of South Africa Case Name: S v Makwanyane and Another (CCT 3/94) [1995] ZACC 3;
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Municipal Corporation of Delhi (Appellant) v. Subhagwanti and Others (Respondents).
Authored By: Gauranvi Kumawat Vidyasthali Law College Case Citation and Basic Information Full Case Name: Municipal Corporation of Delhi (Appellant)
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Carlill v. Carbolic Smoke Ball Company (1893) 1 QB
Authored By: Okiemute Racheal Onoharhigho University Of Benin, Edo State, Nigeria. Carlill v. Carbolic Smoke Ball Company (1893) 1 QB
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S v Ndiki and Others
Authored By: Sinethemba Makoboko University of Fort Hare Full Case Name: S v Ndiki and Others Citation: 2008 (2) SACR
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British Petroleum Exploration Company (Libya) v Government of Libya
Authored By: Oghenenyoreme Emmanuella SIAKPERE University of Benin, Edo State, Nigeria. Full Citation of the Case British Petroleum Exploration Company
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Sukdeb Saha v. State of Andhra Pradesh & Ors.
Authored By: Rituraj Singh Rajput Institute of Law, Nirma University, Ahmedabad Case Citation & Basic Information Case Name: Sukdeb Saha v.
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Bolam v Friern Hospital Management Committee [1957]
Authored By: Reyyan Mansoor Middlesex University Dubai Introduction The following case summary focuses on a particular area of law, specifically
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Navtej Singh Johar & Ors. V. Union of India, Ministry of Law and Justice
Authored By: Janvi Kashyap Maharishi Markandeshwar (Deemed to be University) Case Citation and Basic Information Full case name : Navtej
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Re A (Children) (Conjoined Twins: Surgical Separation)
Authored By: Arshiya Alji Middlesex University Dubai Case citation and basic information Full Case Name: Re A (Children) (Conjoined Twins:
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Harish Rana v. Union of India & Others
Authored By: G.Reethikaa Saveetha School of Law Cause Title: Harish Rana v. Union of India & Others Citation: 2026
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Salomon v. Salomon & Co. Ltd. (1897)
Authored By: Sayani Kundu Durgapur Institute of Legal Studies Case: Salomon v. Salomon & Co. Ltd. (1897). Citation: (1897) AC
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