Authored By: Shylet Nyamupinga MVN university Introduction Climate change is no longer merely an environmental concern; it has become one […]
Authored By: Gontse Natasha Modise Regenesys Business School ABSTRACT Cyber law refers to the set of rules that govern digital
CYBERLAW IN SOUTH AFRICA: FRAMEWORK, LEGISLATION, AND PRACTICAL APPLICATION Read More »
Authored By: Muthumala K Thulasi College of Law for Women I. Introduction In August 2017, a nine-judge constitutional bench of
Authored By: Drishti Puri Bharati Vidyapeeth’s Institute of Management and Research, New Delhi I. Introduction India reported thousands of cybersecurity
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Authored By: Marufa Akter Simran East West University I. Introduction Nearly half of Bangladeshi girls marry before the age of
Authored By: Tsibisho Matlala University of South Africa The foundation of public trust in the legal profession is the attorney’s
Authored By: Sarvesha Tawale ILS Law College Introduction Imagine seeing a video of a well-known actor making a controversial statement,
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Authored By: Tanvi Suryakant Jadhav DES.Shri Navalmal Firodia Law College,Pune Introduction Artificial Intelligence (AI) has emerged as one of the
Authored By: Prerna Shinde Adv. Balasaheb Apte College Of Law Introduction The distinction between culpable homicide and murder is one
Authored By: Ujjwal Kumar Symbiosis Law School, Nagpur INTRODUCTION Traditionally succession rules govern the transfer of property, rights and obligations
WHO INHERITS THE DIGITAL ESTATE? RETHINKING SUCCESSION LAW IN THE AGE OF VIRTUAL ASSETS Read More »
Authored By: A Anupama Symbiosis Law School, Hyderabad 1. Introduction The Protection of Children from Sexual Offences Act, 2012 (POCSO)
Authored By: P V Visruth Samrat Vikramaditya University I. Introduction In 2023, India crossed the threshold of 900 million internet
