Authored By: Mandisa Nokuphiwa University of South Africa South Africa has been dealing with a problem of illegal immigration for
Authored By: Devi Ervina Nursyamsiah Graduated from Padjadjaran University Introduction Recently in Indonesia, an interesting corruption and money laundering case
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Authored By: Amanda Dyantyi University of South Africa Abstract Digital transformation has become an important driver of economic development, innovation,
Authored By: Tsholanang Zanele Seleka North West University Introduction The deliberately instigated alienation of a child from the other
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Authored By: Keamogetswe Motshabi Abstract The Children’s Act 38 of 2005 revolutionised how parental responsibilities and rights are obtained in
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Authored By: Shongile Tsiri University of South Africa Introduction South Africa has one of the world’s most progressive Constitutions, with
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Authored By: Fabiha Hassan Mount Royal University Introduction Justice is often described as a fundamental pillar of a democratic society
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Authored By: Logeshwari The Tamilnadu Dr Ambedkar Law University School of Excellence in Law I. Introduction On 11 June 2026,
Authored By: Bongekile Msibi Abstract Childbirth should be a moment defined by dignity, care, joy, and respect. For many women,
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