The Bremen et al. v. Zapata Off-Shore Co.
Authored By: Soliyana Yirgalem Abera Lebawi International Academy 1. Introduction The Bremen v. Zapata Off-Shore Co.[1] is a landmark decision
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Kaushal Kishor v. State of Uttar Pradesh: An Analysis
Authored By: Snigdha S Shankar Symbiosis Law School, Pune Case Analysis Kaushal Kishor v. State of Uttar Pradesh: An Analysis
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Minister of Health and Others v Treatment Action Campaign and Others (No 2)
Authored By: Kwanele Portia Ngcobo University of South Africa (UNISA) Case Citation and Basic Information Full Case Name: Minister of
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The State v T Makwanyane and M Mchunu.
Authored By: Nombuso Precious Mkhize University of South Africa Case Citation and Basic Information Full case name: The State v
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Jacques Charl Hoffmann v South African Airways
Authored By: Nandipha Mangethe University of the Witwatersrand CASE INFORMATION Full Case Name: Jacques Charl Hoffmann v South African Airways
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Case and Another v Minister of Safety and Security and Others; Curtis v Minister of Safety and Security and Others
Authored By: Kgauhelo Selebano University of Johannesburg Case Citation and Basic Information Full case name: Case and Another v Minister
Okpabi and others v. Royal Dutch Shell Plc and Another
Authored By: Aliyah Tomiwa Salaudeen University of Ilorin 1: CASE CITATION AND BASIC INFORMATION 2: INTRODUCTION Okpabi v Royal Dutch
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Star Athletica, L.L.C. v. Varsity Brands, Inc., 580 U.S. 405 (2017).
Authored By: Kayleona Hill University of Central Oklahoma Case Citation and Basic Information Citation: Star Athletica, L.L.C. v. Varsity Brands,
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S v Makwanyane and Another (CCT 3/94) [1995] ZACC 3; 1995 (3) SA 391 (CC); 1995 (6) BCLR 665 (CC); (6 June 1995).
Authored By: Nangamso B. Mboqoka University of South Africa Introduction One of the most important decisions in South African constitutional
Northbound Processing (Pty) Ltd v The South African Diamond and Precious Metals Regulator and Others
Authored By: Pearl Taeli University of South Africa Case Citation and Basic Information Full Case Name: Northbound Processing (Pty) Ltd
Elesie Agbai, Ogbonnaya Ohia, Eke Agwu, Okorie Enoch, Elesie Okereke & Dick Mbonu v. Samuel I. Okogbue
Authored By: Ogbureke Excellent Nmanwanyi Abia State University, Uturu CASE SUMMARY: AGBAI V. OKOGBUE (1991) 7 NWLR (Pt. 204) 391.
S v Makwanyane
Authored By: Siphokazi Thandolwethu Noluvuyo Cele University of South Africa Case Citation and details Case name: S v Makwanyane Citation: