Md Abul Kaher Shahin v Emran Rashid and Another
Authored By: Marufa Akter Simran East West University 1. Case Citation and Basic Information Case Name: Md Abul Kaher Shahin […]
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Minister Of Home Affairs And Another v Fourie And Another: A Critical Analysis Of Marriage Equality In South Africa.
Authored By: Tsibisho Matlala University of South Africa Minister Of Home Affairs And Another v Fourie And Another: A Critical
Selvi & Ors v State of Karnataka & Anr
Authored By: Sarvesha Tawale ILS Law College Case Title and Citation Case Title: Selvi & Ors v State of Karnataka
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Maneka Gandhi v. Union of India
Authored By: Prerna Shinde Adv. Balasaheb Apte College Of Law Full Case Name: Maneka Gandhi v. Union of India Citation:
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HARSHAD MEHTA
Authored By: A Anupama Symbiosis Law School, Hyderabad Harshad Shantilal Mehta v. Custodian Harshad Shantilal Mehta v. Custodian, (1998) 5
Cox and Kings Ltd. v. SAP India Pvt. Ltd.
Authored By: Ujjwal Kumar Symbiosis Law School, Nagpur CASE NAME Cox and Kings Ltd. v. SAP India Pvt. Ltd. 2023
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Anoop Baranwal v. Union of India
Authored By: P V Visruth Samrat Vikramaditya University Case Name: Anoop Baranwal v. Union of India Citation: WP (Civil) No.
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Nyameneba v. State
Authored By: Lucille Nyameye Opokua Djan Ghana Institute of Management and Public Administration Full case name: Nyameneba v. State Citation:
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Akorn v Fresenius
Authored By: Olivia Eliadou Durham University Akorn, Inc. v Fresenius Kabi AG, Quercus Acquisition, Inc. and Fresenius SE & Co
A.K. Gopalan v State of Madras
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University Full Case Name: A.K. Gopalan v State of Madras
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Vishaka and Ors vs State of Rajasthan and Ors on 13 August, 1997.
Authored By: Rajmohan Roy Jogesh Chandra Chaudhuri Law College Case Name: Vishaka and Ors vs State of Rajasthan and Ors
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Ward v McMaster 1988, IR 337, IESC 3
Authored By: Dorottya Viktoria Várkonyi Technological University of the Shannon The case of Ward v McMaster (1988) is one of
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