Authored By: Angelina Josephine C J Government law College Thiruvananthapuram ABSTACT This research explores an in-depth analysis of intellectual property […]
Authored By: Sanjana S Tholoor Vaikunta Baliga College of Law Abstract The significance of AI in the 21st century, is
PIXELS TO PATTERNS: AUTHORSHIP BATTLES IN AI FASHION IP Read More »
Authored By: Reethikaa Saveetha School of Law Abstract The global fashion industry thrives on creativity, symbolism, and cultural exchange. However,
Authored By: Imade-Ken Francess Benson Idahosa University (Graduated 2024) ABSTRACT Nigeria’s fashion industry is anchored by centuries-old textile traditions the
Authored By: KUMARI SMRITI INDORE INSTITUTE OF LAW ABSTRACT Fashion design holds a unique yet often overlooked place within India’s
Copyright Protection of Fashion Designs: Gaps and Challenges Under Indian National Law Read More »
Authored By: GYAN PUNJ INDORE INSTITUTE OF LAW Abstract This article explains the concept of trade dress protection in India
Authored By: Adv.Matin ur Rehman University of Karachi This judgment, delivered by Mr. Justice Muhammad Shafi Siddiqui of the High
Intellectual Property Read More »
Authored By: JUHI BHUTORIA Saveetha School of Law (SIMATS) ABSTRACT The global fashion industry is heavily dependent on brand identity,
TRADEMARK PROTECTION AND BRAND IDENTITY IN THE GLOBAL FASHION INDUSTRY: A LEGAL ANALYSIS Read More »
Authored By: Prarthna Soni MM SHANKAR RAO CHAVAN LAW COLLEGE,PUNE Abstract The fashion industry represents a significant sector of the
Authored By: Risla Shahana School of Indian Legal Thoughts, MG University. Kottayam ABSTRACT The social media is developed at the
Authored By: Mrunal Amit Ghadge Abstract The global luxury fashion industry faces escalating threats from counterfeit goods, resulting in substantial
Authored By: Chandani Kumari G Singh Vidhi Mahavidyalaya Affiliate pro Rajendra Singh (rajju bhaiyya) university prayagraj Abstract: In the modern
Emerging and Digital Fashion law Read More »
