Authored By: Shivanshi Singh GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY (KCC INSTITUTE) ABSTRACT In the present era, society is rapidly moving […]
Cyber Law and Cybercrime in India: Challenges, Legal Framework, and the Need for Reform Read More »
Authored By: Yoga Lakshmi NUSRL, Ranchi INTRODUCTION Have you ever wondered why social media platforms like Instagram or YouTube shows
Authored By: Inam Sanda University of FortHare Abstract South Africa’s GBV bail reforms, enacted through the Criminal and Related Matters
GBV Bail Reforms in South Africa: Balancing Victim Protection and Accused Rights Read More »
Published On: 8th March 2026 Authored By: Ahmed Hesham El Gamal Ain-Shams University I. Abstract A question arises at the
Authored By: Sakshi Tanwani M.B.KHALSA LAW COLLEGE, INDORE, MADHYA PRADESH Introduction: Lady Justice is a famous symbol that represents fairness,
Authored By: Andile Mbili University of KwaZulu-Natal ABSTRACT This article follows an ongoing issue in South Africa about the constitutional
Authored By: Mehak Chowdhary Rayat Bahra University, Chandigarh Abstract The 2012 Nirbhaya gang rape case noticeable a breaking point in
The Nirbhaya Case and Its Impact on India’s Criminal Justice System Read More »
Authored By: Aditya Bagoria Rayat Bahra University, Mohali, Punjab, India ABSTRACT Harm piles up quietly, yet it stretches further than
CRIMES WITHOUT BLOODSHED: A Socio-Legal Inquiry into White-Collar Deviance Read More »
Authored By: Prachi Kumari Usha Martin University, Ranchi Jharkhand 1.1 INTRODUCTION In contemporary nations, economic disparity remains one of the
ECONOMIC INEQUALITY: A BARRIER TO ACHIEVING SOCIAL JUSTICE Read More »
Authored By: Charmaine Seerane University of Fort Hare INTRODUCTION For decades, many South African monogamous couples entered into the antenuptial
Authored By: Tahir Sayed Rizvi Law College ABSTRACT Judicial detainments in India are a significant concern, oppressively impeding the timely
Judicial Backlog and Delay in Justice Read More »
Authored By: Disha Jaiswal College Affiliated to Rajju Bhaiya University Abstract Caste based work allocation is still persisted in Indian
Caste Based Labour in Indian Prisons: Law Practice and the Plight of Denotified Tribes Read More »
