Authored By: Nayan Chandaliya Acropolis Institute of Law ABSTRACT When a young person breaks the law, the question that should […]
JUVENILE DELINQUENCY: IS MAJORITY FOR MATURITY STILL A MYTH? Read More »
Authored By: Shivam Kumar Shivajirao S Jondhle Institute of law and Research, Asangaon ( Thane, Maharashtra) Abstract The global environmental
Authored By: Zakiya Quantum University, Roorkee Introduction India has many laws to protect the environment. the system looks strong. Laws
Authored By: Poulomi Pramanik Sarsuna Law College, Bankura University Introduction Why is KFC so different in taste from its competitors?
Authored By: Vaishnavi Vikas Karape ILS Law College Pune Introduction The rapid rise of generative Artificial Intelligence has transformed how
Authored By: Nsimire Elizabeth Cecilia Uganda Christain University-Mukono INTRODUCTION. On May 20th of 2025, the Parliament of Uganda passed the
Authored By: Angel Reeba S Mar Gregorios College of Law Introduction The death penalty is also known as Capital
Death Penalty in India: Should It Be Abolished ? Read More »
Authored By: Sharvari Paresh Sawant Lords Universal Does a silhouette belong to the artisan who birthed it, or the empire
The Devil Wears Law to Protect the Label: How Fashion Became an Asset Class. Read More »
Authored By: Simon Panjab University Regional Centre, Hoshiarpur Women have always been victims of violence, whether it’s domestic, sexual or
Sexual Exploitation and Abuse of Women in the Workplace Read More »
Authored By: Disha Thakur Maharaja Agrasen Institute of Management Studies, GGSIPU Imagine buying your dream property. All documents look perfect.
Authored By: Sharanya Ray Symbiosis Law School, Hyderabad ABSTRACT This article explores deep into the burgeoning jurisdictional conflict between the
Authored By: Dipa Saha Priya University of Rajshahi In the relentless march of time, when innovation becomes subservient to anxiety,
