Authored By: SANJANA GHOSH SAGE UNIVERSITY BHOPAL Introduction Is consent in marriage automatic and permanent? This question has become central
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Authored By: Jake Nolan TU Dublin Thesis Statement The Supreme Court’s decision in DPP v JC,1 while motivated by legitimate
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Authored By: Yuvraj Singh Usha Martin University I. Introduction The rapid advancement of artificial intelligence has enabled the creation of
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Authored By: U. Hajara Aashika Government law college karaikudi Introduction When we think about the law, we usually think of
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Authored By: Pranjali Bharati Vidyapeeth Institute of Management and Research, New Delhi I. Introduction In 2023, the UN Committee on
Authored By: Aparna Aparupa Satapathy SOA NATIONAL INSTITUTE OF LAW Abstract Legislative protections to prevent crimes against women, especially those
Authored By: LYNCY TONIQUE OYUGA Daystar University Introduction Music is an important aspect in life as it is not only
Authored By: Charul Rathore Indore Institute of Law Artificial intelligence is rapidly transforming the manner in which evidence is generated,
Authored By: Disha Gupta Gitarattan International Business School INTRODUCTION What is cryptocurrency?[1] A cryptocurrency is a decentralized digital or virtual
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Authored By: Meet Agarwal Bennett University Introduction: The next world war may not be fought with guns and missiles, but
Authored By: Anshita Nanda QMUL Introduction Brexit is arguably one of the most significant constitutional changes in the modern history
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Authored By: Nokwanda Nkumane University of Fort Hare INTRODUCTION Corruption is a major issue in South Africa, billions go missing
