Authored By: Radharani Amrendra Kumar Pimpri Chinchwad University Introduction The idea that marriage automatically gives permanent consent to sexual intercourse
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Authored By: Sujana B Urs Bharati Vidhyapeeth New Law College Introduction With the advancement of digital technology, there has been
Authored By: Hargun Kaur Sahni Maharaja Agrasen Institute of Management Studies I. Introduction In 2022, the United Nations Human Rights
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Authored By: Vernique Niewenhuizen University of the Witwatersrand, Johannesburg INTRODUCTION In recent years the creator economy has drastically changed regarding
LEGAL RISKS IN THE MODERN CREATOR ECONOMY Read More »
Authored By: Lakshita Sharma Jaipur National University INTRODUCTION In March 2020, the Supreme Court of India struck down the Reserve
Cryptocurrency Regulation in India: Towards a Coherent and Enforceable Legal Framework Read More »
Authored By: Asmi Sharma Department of Law, Acropolis Institute of Management Studies & Research, Indore ABSTRACT This article examines the
FROM BHOPAL TO OLEUM: THE REACTIVE EVOLUTION OF ENVIRONMENTAL LAW IN INDIA Read More »
Authored By: Yash Karkera Southampton Solent University Introduction There has been a rapid growth of AI in the legal industry
Role of Artificial Intelligence in Global Mergers and Acquisition Transactions Read More »
Authored By: Ayushi Surti LLB Graduate from Coventry University Introduction The Renters’ Rights Act 2025 affects about 4.7 million households
Authored By: Varsha Yadav Llyod School of Law Introduction AI has penetrated into all aspects of daily Indian life. From
Authored By: Syeda Momina Anjum Sultan Ul Uloom Collage of Law Abstract The use of social media has drastically increased
Authored By: Shifana m School of Legal Studies, Palayad, Kannur University INTRODUCTION A recent complaint filed by a popular Tollywood
Cyber Defamation in India: Legal Challenges in Digital Era Read More »
Authored By: Fathimathe Shahana Chorapilan Government Law College Kozhikode INTRODUCTION India has seen how rapidly evolving digital technology and social
CYBERCRIMES AGAINST WOMEN IN INDIA: EXAMINING LEGAL PROTECTION AND ENFORCEMENT GAPS Read More »
