Digital Evidence in the Age of Artificial Intelligence: Legal Challenges and Opportunities
Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune Abstract Dig ital e vid enc e is a d […]
Authored By: Bhavika Bhalgat MMM’s Shankarrao Chavan Law College Pune Abstract Dig ital e vid enc e is a d […]
Authored By: Hitaishi Subhash Sawant KES. Shri. Jayantilal H. Patel Law College Custodial death means death that has occurred while
CUSTODIAL DEATH: THE MISUSE OF POWER AND VIOLATION OF FUNDAMENTAL RIGHTS Read More »
Authored By: Ambali Dorcas Toluwanimi McPherson University 1.0.ABSTRACT A significant component of Nigeria’s legal system and cultural legacy is customary
Authored By: Lakshita University Institute of Legal Studies, Panjab University, Chandigarh INTRODUCTION Space mining—once the realm of science fiction—is rapidly
LEGAL FRAMEWORKS FOR SPACE MINING: CHARTING THE FINAL FRONTIER Read More »
Authored By: Shalom Manamela Noida International University Abstract International law, which was once portrayed as a universal framework of justice,
Authored By: Neha University Institute of Legal Studies, Panjab University, Chandigarh. ABSTRACT The global fashion industry has long drawn inspiration
FASHION LAW AND CULTURAL APPROPRIATION: A LEGAL PERSPECTIVE Read More »
Authored By: Ngo-Herbert Ruby Rivers State University Abstract Over the past century, there has been remarkable advancements in technology- including
REGULATION OF ONLINE CONTENT: SAFEGUARDING CHILDREN AND YOUNG ADULTS IN THE DIGITAL AGE. Read More »
Authored By: Vangavolu.Sai Sruthi KLUniversity,Vaddeswaram ABSTRACT The Promotion and Regulation of Online Gaming Act, 2025 represents a transformative step in
SHAPING THE FUTURE OF E-GAMING IN INDIA: UNDERSTANDING THE ONLINE GAMING ACT, 2025 Read More »
Authored By: Akhilesh Kakade High Court of Bombay ABSTRACT The present paper is a critical analysis of the patchwork regulation
Authored By: Sankha Brata Mitra St. Xavier’s University ABSTRACT In a world where movies music and viral videos are just
STREAMING OR STEALING: INDIA’S DIGITAL DILEMMA Read More »
Authored By: Ayush Choudhary Damodaram Sanjivyya National Law University Abstract The gig economy, dominated by food delivery and ride-sharing platforms
Authored By: Lawson Boladuro Joan Lead City University ABSTRACT The enactment of the Nigeria Data Protection Act 2023 (NDPA) marks