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Authored By: Tsholofelo Makgale I. Introduction In recent years, generative artificial intelligence (AI) has rapidly entered legal practice, enabling legal
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Authored By: Obakeng Tlapu University of South Africa Artificial intelligence is tearing through clinical medicine. Algorithms now read radiological scans,
Authored By: Lillian Nxhalati Mbhiza University of South Africa Children are among the most vulnerable members of society and often
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