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Authored By: Maha Mohsin New York Law I. Introduction Charitable donations are often used as a tax loophole under IRC
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Authored By: Soumya Thakur Symbiosis Law School Hyderabad Introduction Environmental, Social and Governance (ESG) considerations have become a significant factor
Authored By: Zabazendoda Zibusiso Biyela University of KwaZulu-Natal Introduction In the heart of South Africa, KwaZulu-Natal exists one of the
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Authored By: Diya Kazi Middlesex University Introduction In 2024, Delhi’s average PM2.5 (term used to describe the air pollutant category
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Authored By: Vaishnavi Ombase Marathwada Mitra Mandal Shankarrao Chavan Law College Introduction From many decades space exploration was entirely controlled
Authored By: Arya Nargundi Shankarrao Chavan Law College Pune Introduction: There is vast change in the relationship between the media
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Authored By: Anshika Sharma Chaudhary Charan Singh University campus, Meerut, Uttar Pradesh I. Introduction “Artificial Intelligence can draft a legal
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Authored By: Rohini Gajanan Bhajbhuje Dr. Panjabrao Deshmukh College of Law, Amravati Introduction In October 2024, the Central Consumer Protection
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Authored By: Subhasree Ghosh Department of Law,University of Calcutta, Hazra Campus INTRODUCTION Recently Mauritius’s parliament has criminalised the marital rape
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