Authored By: Mansi Yadav Maharshi Dayanand University (mdu-cpas) Abstract The digital transformation of society has radically shifted the balance between
Digital Privacy as a Fundamental Right : Corporate Violations and Judicial Protection Read More »
Authored By: Adarsh Pratap Singh University of Lucknow Abstract The rapid development and deployment of Artificial Intelligence (AI) technologies have
Authored By: TAMANNA KHATUN CALCUTTA UNIVERSITY (GEORGE SCHOOL OF LAW) ABSTRACT The Supreme Court’s decision in Justice K.S. Puttaswamy (Retd.)
Authored By: Twinkle Jaipur National University Introduction Privacy and data protection have ascended as central pillars of modern digital governance.
Authored By: Abhinay Dubey ISDC (University of Allahabad) Abstract India has seen landmark judicial advances for LGBTQAI rights. In 2014,
LGBTQ AI and Its Legal Recognition in India Read More »
Authored By: UMA MUTHUKAVERI N GOVERNMENT LAW COLLEGE RAMANATHAPURAM ABSTRACT Recently I heard some news about a learning and employment
THE ROLE OF INTERNATIONAL LEARNING IN ADVANCING GLOBAL CAREER DEVELOPMENT Read More »
Authored By: NEERAJA SANTHOSH REVA University Abstract This paper synthesises the principal findings and arguments from the provided document concerning
Authored By: Ritish Hans Faculty of Law, University of Delhi Introduction: The Rise of Artificial Intelligence in Legal Decision-Making Artificial
Authored By: Inayat Rehmani Glocal University Saharanpur ABSTRACT This article examines the evolving philosophy of punishment within the Indian
Authored By: Habtamu Workineh Arsi University Abstract Climate pollution represents one of the most serious global challenges of the twenty-first
Climate Pollution and the Role of Law in Advancing Environmental Justice Read More »
Authored By: Raji Oreoluwa Precious Osun State University ABSTRACT Medical malpractice and the protection of patient rights are important concerns
Medical Malpractice and Patient Rights in Nigeria: Legal Framework and Challenges Read More »
Authored By: Udoma, Abasiofon Udeme University of Uyo ABSTRACT This article examined Nigeria’s recent tax reforms to determine whether they
NIGERIA’S TAX REFORM AGENDA: BURDEN ON CITIZENS OR CATALYST FOR DEVELOPMENT Read More »
