Authored By: SARAH CHIADIKA Delta State University Introduction Mortgage lending is built on a simple premise: if a borrower defaults,
ANALYSIS OF LEGAL AND FINANCIAL RISK EXPOSURE IN MORTGAGE LENDING (NIGERIA) Read More »
Authored By: Anju Sah Dr Rohini Kanta Barua Law College Abstract The National Green Tribunal is a quasi-judicial body that
ENVIRONMENTAL JURISPRUDENCE AND ROLE OF NGT –SUCCESS AND GAPS Read More »
Authored By: Kisa Anita. Uganda Christian University Abstract Branding is the process of establishing a company’s or an individual’s public
Authored By: Tetelo Choshi University of Fort Hare Abstract Traditionally, women have taken their husbands’ surnames upon marriage — a
Authored By: Akash Kailas Rathod MANIKCHAND PAHADE LAW COLLEGE Abstract The regulation of online speech has emerged as one of
Authored By: Medhavi Singh Law center-2 Faculty of Law, University of Delhi WHO IS MEDHA PATKAR? Medha Patkar (born 1
Authored By: Malumbo Mugala University of Zambia Abstract In Zambia, cybersecurity and internet privacy have been topics of interest and
INTRODUCTION OF CYBER LAWS: ANALYZING RECENT CYBER LAWS IN ZAMBIA Read More »
Authored By: Aditi Mukherjee Manikchand Pahade Law College, Chhatrapati Sambhajinagar, Maharashtra Abstract This paper critically examines the implications of anti-Hindi
Authored By: NEERAJA SANTHOSH REVA University Abstract Trademark law in India plays a vital role in safeguarding commercial identity, protecting
Celebrating Rights and Trademark Law in India Read More »
Authored By: Aanchal Garg Law center 2, faculty of law, University of Delhi Abstract ASEAN’s rapidly growing digital economy underscores
ASEAN Countries and Consumer Legal Frameworks Read More »
Authored By: Thapelo Mabela University of Fort Hare Abstract South African laws aim to protect human rights; however, the emergence
Unregulated Podcasting and Its Effects on Human Rights Read More »
Authored By: Clinton Luvii Wics Abstract India’s rapidly expanding digital economy has prompted a fundamental shift in its regulatory framework.
Digital and Tech Regulations in India: Navigating Innovation and Compliance Read More »
