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Authored By: Yashsvi Singh Lloyd School of Law Abstract The Aravalli hills are among the ancient mountain ranges in India. They have been subjected
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Authored By: Asokere Deborah Lagos State University- Graduate INTRODUCTION Legal research is fundamental to effective legal practice.1 The quality of
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Authored By: Anurag Gupta Vinoba Bhave University For over 160 years, the Indian criminal justice system was governed by statutes
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Authored By: Lesego Kgosana University of South Africa Marriage in-community of property entails that, from the date of the marriage,
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