Navtej Singh Johar VS Union of India
Published On: 25th November 2025 Authored By: Shrinidhi Mangalore University, Karnataka Case decided on September 6th 2018 Citation: AIR (2018) […]
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Supreme Court Advocates-On-Record-Association and another vs. Union of India
Published On: 24th November 2025 Author: Bharat Bhushan & Co-author: Neha Saini Maharshi Dayanand University Centre for Professional and Allied
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Sharif Ahmad & Another v. State of Uttar Pradesh Home DepartmentSecretary (2024)
Authored By: Arkopala Dutta Jogesh Chandra Chaudhuri law College, University of Calcutta CASE COMMENT: Sharif Ahmad & Another v. State
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MP Finance Group CC (in liquidation) v Commissioner, South African Revenue Service 2007 (5) SA 521 (SCA)
Published On: 18th November 2025 Authored By: Kicó Moeng Graduate Case Title & Citation MP Finance Group CC (in liquidation)
Democratic Alliance v President of the Republic of South Africa and Others 2012 (1) SA 417 (SCA)
Published On: 16th November 2025 Authored By: Thubelihle Liah Mthiyane University of KwaZulu-Natal Citation: 2012 (1) SA
K.M. NANAVATI VS.STATE OF MAHARASHTRA (1962 SC)
Authored By: Bharti Sharma Panjab University K.M. NANAVATI VS. STATE OF MAHARASHTRA (1962 SC) CITATION – AIR 1962 SC 605
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Minerva Mill Ltd & Ors. V. Union of India & Ors AIR 1980 SC 1789
Authored By: Mohammad Sahil Aligarh Muslim University Case Title & Citation The name of this Famous case is Minerva Mills
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Japan- Taxes on Alcoholic Beverages (European Communities, Canada, and the United States Vs Japan [1996] WT/DS10/R, WT/DS11/R, WT/DS8/R)
Authored By: Yonas Wondaferew Menilshewa Japan- Taxes on Alcoholic Beverages (European Communities, Canada, and the United States Vs Japan [1996]
United States v. Abduwali Abdiqadir Muse
Authored By: Ilyas Adam Hasan Case Name: Barkhad Abdi v. United States of America and Others OSCOLA Citation: Barkhad Abdi
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Romesh Thapper vs State of Madras
Authored By: Diksha Kashyap Asian Law College, Sector 125, Noida Title: Romesh Thapper vs. State of Madras Citation: 1950 AIR
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Centre for Child Law and Others v Media 24 Limited and Others
Authored By: Zanele Liandie Sithole University of South Africa Case Title & Citation Case Title: Centre for Child Law and
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National Director of Public Prosecutions v Jacob Zuma Official citation: ZACC 54; 2017 (1) SA 580 (CC)
Authored By: Anakho Pulumani University of Johannesburg Full name: National Director of Public Prosecutions v Jacob Zuma Official citation: ZACC