IN THE SUPREME COURT OF INDIA Writ Petition (Criminal) No. 194 of 2017(Under Article 32 of the Constitution of India) Decided On: 27.09.2018 Joseph Shine Vs.Union of India (UOI)
Authored By: Shivanshi Singh GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY (KCC INSTITUTE) CASE NAME: IN THE SUPREME COURT OF INDIA Writ