Navtej Singh Johar and Ors V. Union of India
Authored By:Shivanshi Verma Amity University , Lucknow Case Name ;- Navtej Singh Johar and Ors V. Union of India […]
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Rees v Darlington Memorial NHS trust [2004] 1 AC 309 (HL)
Authored By: Sophia Haley University of Manchester Rees v Darlington Memorial NHS trust [2004] 1 AC 309 (HL) This case
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Military and Paramilitary Activities in and Against Nicaragua (Nicaragua v. United States of America), Judgment of 27 June 1986
Authored By: Shumail Tariq Kiani Fatima Jinnah Women University Case Title and Citation Case Name: Military and Paramilitary Activities in
Navtej Singh Johar vs Union of India Ministry of Law
Authored By: Faiqua Arshad Sri Krishna Jubilee Law College Equivalent Citation: AIR 2018 SUPREME COURT 4321, AIR 2018 SC( CRI)
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Olga Tellis v. Bombay Municipal Corporation (1985)
Authored By: RAJNANDINI VERMA Vivekananda College of law Aligarh (Raja Mahendra Pratap Singh University) INTRODUCTION The Indian Constitution is not
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Saskatchewan Federation of Labour v Saskatchewan
Authored By: Daniel Lemma Bule Hora University Case Title: Saskatchewan Federation of Labour v Saskatchewan Official Citation (Trial Judgment): Saskatchewan
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Interflora Inc, Interflora British v Marks and Spencer Plc
Authored By: Hope Neema Namarome Barasa Middlesex University Dubai Case Name: Interflora Inc, Interflora British v Marks and Spencer Plc
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Justice K. S. Puttaswamy (Retd.) And Ans. vs. Union of India and Ors.
Authored By: Manasvi Sharma BDS School of Law, Meerut UNION OF INDIA AND ORS. Case Name and Citation Name: Justice
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Maneka Gandhi v. Union of India (1978)
Authored By: Himanshi Shishodia BDS School of Law Case Full name -Maneka Gandhi v. Union of India (1978) Citation: AIR
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University of Bristol v Dr. Robert Abrahart [2024] EWHC 299 (KB)
Authored By: Sofia Lamri Middlesex University Dubai Case Title and Citation: University of Bristol v Dr. Robert Abrahart [2024] EWHC
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Jawwad S. Khawaja & Others v. Federation of Pakistan & Others
Authored By: Muhammad Noor International Islamic University Islamabad Case Title: Jawwad S. Khawaja & Others v. Federation of Pakistan &
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Yegiazaryan, aka Egiazaryan v Smagin, et al., 599 U.S. (2023)
Authored By: Vesna Likar King’s College London Case Title, Court, Date, and Parties The case of Yegiazaryan, aka Egiazaryan v
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