R v Wayne Couzens
Authored By: Ipek Vatansever This is a case summary of the criminal trial and sentencing of Wayne Couzens, a former […]
Vijay Madanlal Choudhary v. Union of India, (2022) 10 SCC
Authored By: Pratik Parashar Chanakya National Law University, Patna Case Title: Vijay Madanlal Choudhary v. Union of India, (2022) 10
Vijay Madanlal Choudhary v. Union of India, (2022) 10 SCC Read More »
CCI v. Steel Authority of India Ltd.
Authored By: Soumali Chatterjee Calcutta University Case Name: CCI v. Steel Authority of India Ltd. Court: The Supreme Court of
CCI v. Steel Authority of India Ltd. Read More »
R v Broughton
Authored By: Hantian Zhang University of Manchester Case Name: R v Broughton Court: Court of Appeal (Criminal Division) Date: 8.2020
Supriyo @ Supriya Chakraborty & Anr. v. Union of India
Authored By: Rupali Mathur Currently working as an Advocate. Case Title and Citation Case Name: Supriyo @ Supriya Chakraborty &
Supriyo @ Supriya Chakraborty & Anr. v. Union of India Read More »
TikTok Inc. v. Garland
Authored By: Nadine Hesham Ain Shames TikTok Inc. v. Garland SUPREME COURT OF THE UNITED STATES (2024) Nos. 24–656
TikTok Inc. v. Garland Read More »
ENEJO v. SANUSI & ANOR
Authored By: Lambert Divine-gift Boma Afe Babalola University Case Name: ENEJO v. SANUSI & ANOR Court: Supreme Court of Nigeria
ENEJO v. SANUSI & ANOR Read More »
Okoro Mariagbe v The State (SC.481/75) [1977] NGSC 8;(1977) All NLR 31.
Authored By: Niimatullah Abdulmumin Baze University, Abuja Facts At around six o’clock in the evening, Kihodu Ajebor, who had not
Okoro Mariagbe v The State (SC.481/75) [1977] NGSC 8;(1977) All NLR 31. Read More »
Yemshaw v Hounslow London Borough Council [2011] UKSC 3 United Kingdom Supreme Court – Decision delivered on 26 January 2011
Authored By: Anisah Uddin University Of Roehampton Facts of the Case In this case, Ms Yemshaw applied for housing assistance
Lachaux v Independent Print Ltd and Another [2019] UKSC 27
Authored By: Lana Thaer Dhaou Al Zuhour Private School Case Title and Citation: Lachaux v Independent Print Ltd and another
Lachaux v Independent Print Ltd and Another [2019] UKSC 27 Read More »
Carlill v Carbolic Smoke Ball Co [1893] 1 QB 256
Authored By: Saurabh Goel City St George’s, University of London Introduction Carlill v Carbolic Smoke Ball Co [1893] 1 QB
Carlill v Carbolic Smoke Ball Co [1893] 1 QB 256 Read More »
Esabunor & Anor v. Dr. Tunde Faweya & Ors (2019) LPELR
Authored By: Peculiar Osahon University of Benin, Nigeria CASE Esabunor & Anor v. Dr. Tunde Faweya & Ors (2019) LPELR-46961(SC)
Esabunor & Anor v. Dr. Tunde Faweya & Ors (2019) LPELR Read More »