S v Williams and Others
Authored By: Katlego Phakedi Eduvos Case Citation and Basic Information Full Case Name: S v Williams and Others Citation: S
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Norilsk Nickel Mauritius and Another v BCL LTD and Others [2019] 2 BLR 146 (CA)
Authored By: Lesedi Wada Lentswe University of Botswana Facts: The Appellants had sold their shares in the Mines they operated
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S v Oscar Leonard Carl Pistorius
Authored By: Vuntshwa Shilenge University of South Africa Introduction S v Pistorius is a legal matter between the State and
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Common Cause (A Regd. Society) v. Union of India (2018)
Authored By: Khushi MAULANA AZAD NATIONAL URDU UNIVERSITY Case Name: Common Cause (A Regd. Society) v. Union of India (2018)
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Miller v Secretary of State for Exiting the European Union (2017)
Authored By: Fahmida Hoque BRAC University Case Citation and Basic Information R (Miller) v Secretary of State for Exiting the
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Edward Nathan Sonnenberg Inc v Judith Mary Hawarden (421/2023) [2024]ZASCA 90; 2024 (5) SA 9 (SCA) (10 June 2024)
Authored By: Asiphe Mqamane University of South Africa The Facts of the case Ms. Hawarden purchased a property for R6
Bhe & Others v Magistrate of Khayelitsha and Others; Shibi v Sithole and Others; SAHRC and Women’s Legal Centre Trust v President of RSA and Minister for Justice and Constitutional Development
Authored By: Tumelo Nathal Makamedi University of Mpumalanga Case Citation and Basic Information Case Name: Bhe & Others v Magistrate
The “Revenge Mother”- Marianne Bachmeier Case: Revenge, Trauma, and Criminal Liability
Authored By: Suhaila El Adham Cairo University – Faculty of Law Case Title: The “Revenge Mother”- Marianne Bachmeier Case: Revenge,
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First National Bank of SA Ltd t/a Wesbank v Commissioner for the South African Revenue Service and Another
Authored By: Precious Khumalo UNISA Case Citation First National Bank of SA Limited t/a Wesbank v Commissioner for the South
Bhe v Magistrate of Khayelitsha
Authored By: Amkhitha Mlamleli University of Fort Hare CASE TITLE AND CITATION Bhe and Others v Khayelitsha Magistrate and Others
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Bharat Aluminium Co. v. Kaiser Aluminium Technical Services Inc.
Authored By: Debotrayee Palui Sister Nivedita University Case Citation and Basic Information Full Case Name: Bharat Aluminium Co. v.
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Additional District Magistrate, Jabalpur v. Shivkant Shukla
Authored By: Sidra Ali Shri Ram College of Law Case Title Additional District Magistrate, Jabalpur v. Shivkant Shukla Case Citation:
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