Authored By: Divyanshi Shukla Himachal Pradesh National Law University CASE TITLE: ALL INDIA JUDGES ASSOCIATION & OTHERS V. UNION OF […]
ALL INDIA JUDGES ASSOCIATION & OTHERS V. UNION OF INDIA & OTHERS, 2025 INSC 735. Read More »
Authored By: Buhle Grace Ngati University of South Africa (UNISA) Case Name: S v Makwanyane and Another (CCT 3/94) Court:
S v Makwanyane and Another (CCT 3/94) Read More »
Authored By: Hayley Smyth The Open University Case Name: X v Z (Parental Order: Adult) [2022] FC 26 Court: Family
X v Z (Parental Order: Adult) [2022] EWFC 26 Read More »
Authored By: Monalisha Patro SOA National Institute of Law, Bhubaneswar PARTIES NAME – Complainant – A. Matrimony.com Limited Consumer Unity
Matrimony.Com Limited vs Google LlC & Others Read More »
Authored By: Ahana Pant Amity University, Rajasthan Dispute: United States vs India Forum: World Trade Organisation (WTO) Dispute Settlement Body
India – Patent Protection for Pharmaceuticals and Agricultural Chemical Products Read More »
Authored By: Shreyas Rastogi ICFAI UNIVERSITY DEHRADUN Abstract The Supreme Court’s judgment in Yashika Sahu v. State of Rajasthan is
Yashika Sahu v. State of Rajasthan (2020) 3 SCC 67 | Decided on 19 February 2020 Read More »
Authored By: Maryam Samira Khan SOAS, University Of London Case Title & Citation Salomon v Salomon & Co Ltd [1897]
Salomon v Salomon & Co Ltd [1897] Read More »
Authored By: Oladosu Praise Rereloluwa University of Lagos Introduction The taxation of petroleum operations in Nigeria forms the backbone of
Authored By: Aryan Raj National Forensic Sciences University Delhi CASE BRIEF : Vishaka and others V. State of Rajasthan and
Vishaka and others V. State of Rajasthan and others Read More »
Authored By: Kumkum Mahzabin London College of Legal Studies (South) Case Summary: K.P. Tamilmaran v. State by Deputy Superintendent of
K.P. Tamilmaran v. State by Deputy Superintendent of Police & Connected Appeals (2025) Read More »
Authored By: Swaroop Rajpurohit Law College Degradun, Uttaranchal University Case Title & Citation Case Title: Chirag Sen & Ors.
Chirag Sen & Ors. V. State of Karnataka & Ors. (2025) Read More »
Authored By: Nahot Girma Addis Ababa University THE CASE NAME AND CITATION: Ayele Debela vs. Ethiopian Revenue and Customs AuthorityCriminal
