Mihir Rajesh Shah v. State of Maharashtra
Authored By: Krishna Gupta V.S.S.D PG COLLEGE KANPUR CASE NAME: Mihir Rajesh Shah v. State of Maharashtra COURT – SUPREME […]
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SATENDRA KUMAR ANTIL V. CBI
Authored By: Rimjhim Pandey VSSD PG College Kanpur CASE NAME: SATENDRA KUMAR ANTIL V. CBI COURT – SUPREME COURT OF
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S.S Lotus (France v. Turkey)
Authored By: R. Vahini Kl University Case Title: S.S Lotus (France v. Turkey) Citation: S.S. Lotus Case (1927) PCIJ Ser
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Supriyo @ Supriya Chakraborty Vs. Union Of India
Authored By: Priti Pragyan Pradhan Alliance University CASE CITATION Full Case Name: Supriyo @ Supriya Chakraborty Vs. Union Of India
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Harish Rana v. Union of India & Ors. (2026, INSC 222)
Authored By: Bhavya Pathania Himachal Pradesh University Institute of Legal Studies CASE TITLE & CITATION: Harish Rana v. Union of
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Arnesh Kumar v. State of Bihar
Authored By: Agrim Vashistha Unity PG and Law College, Lucknow University Case Citation and Basic Information Case Name: Arnesh Kumar
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Virsa Singh vs State of Punjab
Authored By: Kriti Dhiman Maharaja Surajmal Insitute affiliated to GGSIPU, Delhi CASE NAME: VIRSA SINGH V. STATE OF PUNJAB AIR
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Lindsey Nicole Perkins v. Rebecca Lynn (Hicks) Howington, et al
Authored By: NDIOHO ABASI-ANYANGA OFONIME University of Port Harcourt I. Case Citation and Basic Information Full Citation: Lindsey Nicole Perkins
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Justice K.S. Puttaswamy v Union of India
Authored By: Anamika Dubey Bihar Institute of Law I. Case Citation & Basic Information Case Name: Justice K.S. Puttaswamy v
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Shilubana and others v Nwamitwa
Authored By: Gladness Destiny Mdlovu The University of the Western Cape Case Name: Shilubana and Others v Nwamitwa Citation: (CCT
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Gard and Others v. The United Kingdom
Authored By: Fatema Bandukwala AKK New Law Academy, Pune 1. Case Citation and Basic Information Full Case Name: Gard and
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The State of Uttar Pradesh v. Anurudh & Anr.
Authored By: Dholakiya Maheshvari University Law College and Department of Studies in Law, Bangalore University Case Citation and Basic Information
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