Authored By: SARAH CHIADIKA SARAH CHIADIKA CASE NAME: OLAOYE v. KENYA AIRWAYS (2024) LPELR-61846(CA) CASE DETAILS Citation: (2024) LPELR-61846(CA) Judgment […]
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Auuthored By: Akash Kailas Rathod Akash Kailas Rathod Case Name: All India Judges Association v. Union of India Citation: 2025
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Authored By: Akshata Rajendra Patole Akshata Rajendra Patole Case Title: People’s Union for Civil Liberties v. Union of India Citation:
PEOPLE’S UNION FOR CIVIL LIBERTIES & ANR VS UNION OF INDIA & ANR ON 27 SEPTEMBER, 2013 Read More »
Authored By: Medhavi Singh Law center-2 Faculty of Law, University of Delhi Case Name: MADHUBALA V. SURESH KUMAR (1997) 7
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Authored By: Malumbo Mugala University of Zambia Case Citation Abel Banda v The People (1986) Z.R. 101 (Supreme Court). Judgement
ABEL BANDA v THE PEOPLE (1986) Z.R. 101 Read More »
Authored By: Thapelo Mabela University of Fort Hare Case Name: S v Eadie (196/2001) [2002] ZASCA 24; 2002 (3) SA
Authored By: Sudiksha Pandey Law Center 2 faculty of law University of Delhi Citation I.R. Coelho (Dead) by Lrs v.
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Authored By: Aditi Mukherjee Manikchand Pahade Law College, Chhatrapati Sambhajinagar, Maharashtra CASE NAME: Swiss Ribbons Pvt Ltd v Union of
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Authored By: Rejoice Chawawa Parul University Case Title Eatock v Bolt [2011] 197 F.C.R 261 (FCA 1103). Court name &
Eatock v Bolt [2011] 197 F.C.R 261 (FCA 1103). Read More »
Authored By: Aishwariya Jaiswal KCC INSTITUTE OF LEGAL AND HIGHER EDUCATION [AFFILIATED TO GGSIPU] Case Name: Minerva Mills Ltd. v.
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Authored By: Rubijit Saha Gitarattan International Business School affiliated with GGSIPU Case Title – Harish Rana v. Union of India
Harish Rana v. Union of India Read More »
Authored By: Natalia Monika Loboda University of law Introduction: We will be looking at the case, Dairy UK Ltd v
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