S v MAKWANYANE AND ANOTHER
Authored By: Nokwazi University of South Africa CASE SUMMARY: S v MAKWANYANE AND ANOTHER 1. The Basics Case Name: S
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Kesavananda Bharati Sripadagalvaru v. State of Kerala (1973)
Authored By: Shubhra Singh City Academy Law College Affiliated By University of Lucknow Introduction His Holiness Kesavananda Bharati Sripadagalvaru v.
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The South China Sea Arbitration (Republic of the Philippines v People’s Republic of China)
Authored By: Muthumala K Thulasi College of Law for Women Case Citation and Basic Information Case Name: The South China
Eduardo Saverin v. Facebook, Inc.
Authored By: Daniel Victor Halder Global University Bangladesh Case Citation and Basic Information Full Case Name: Eduardo Saverin v. Facebook,
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AmaBhungane Centre for Investigative Journalism NPC and Another v Minister of Justice and Correctional Services and Others; Minister of Police v AmaBhungane Centre for Investigative Journalism NPC and Others
Authored By: Nqobile Khuzwayo UKZN Howard College / MANCOSA 1. Case Citation and Basic Information Case Name: AmaBhungane Centre for
S v Makwanyane And Another
Authored By: Freda Mashiloane The University of South Africa Unisa Case Title & Citation Full Title : S v Makwanyane
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M.C. Mehta Vs. Union of India
Authored By: Sejal choudhary Delhi University Faculty of Law Case Citation: M.C. Mehta & Amr. v. Union of India &
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Van Jaarsveld v Bridges
Authored By: Rejoice Rufaro Mapaya University of Johannesburg Case Citation and Basic Information Full case name: Van Jaarsveld v Bridges
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Zahir Zakir Jaffar v. The State
Authored By: Hiba Waheed Denning Institute of Technology and Entrepreneurship Case Citation and Basic Information Case Name: Zahir Zakir Jaffar v.
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Mrs. Aruna Sen v. Government of Bangladesh and Others
Authored By: Habiba Jannati Hafsa Gopalgonj Science and Technology University Case Details Full Case Name: Mrs. Aruna Sen v. Government
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I.C. Golak Nath v. State of Punjab & Anr., AIR 1967 SC 1643; (1967) 2 SCR 762.
Authored By: Rahena Parveen Indian Institute of legal Studies I.C. Golak Nath v. State of Punjab & Anr., AIR 1967
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Vineeta Sharma vs Rakesh Sharma
Authored By: Sakshi Mishra United University Case. Basic Information The case is Vineeta Sharma v. Rakesh Sharma & Others.[10] Cite
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