Francis Karioko Muruatetu & another v Republic
Authored By: Esther Mercy Nyawira The University of Nairobi Case Name: Francis Karioko Muruatetu Francis Karioko Muruatetu & Another v
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Philipp v Barclays Bank UK PLC
Authored By: Motahhareh Abedinisaniji Case Citation and Basic Information Philipp (Respondent) v Barclays Bank UK PLC (Appellant) [2023] UKSC 25,
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
Authored By: Basetsana Moatshe University of South Africa Case Name: S v Makwanyane and Another 1995 (3) SA 391 (CC)
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Legal Consequences of the Separation of the Chagos Archipelago from Mauritius in 1965 (Advisory Opinion)
Authored By: Proma Debnath University of Asia Pacific Case Citation: Case Name: Legal Consequences of the separation of the Chagos
Wanuri Kahiu & another v CEO, Kenya Film Classification Board, Ezekiel Mutua & 2 others; Article 19 East Africa (Interested Party) & Kenya Christian Professionals Forum (Proposed Interested Party) [2020] eKLR
Authored By: IVANAH KHASIALA Strathmore University Case Name: Wanuri Kahiu & another v CEO, Kenya Film Classification Board, Ezekiel Mutua
R (on the application of Miller) v The Prime Minister; Cherry and others v Advocate General for Scotland.
Authored By: Ahmed Ismail University Of London Case Citation and Basic Information Full case name: R (on the application of
THE CENTRAL VISTA PROJECT (RAJEEV SURI V. DDA) (2021)
Authored By: Harleen Kaur Army Institute of Law, Mohali CASE NAME: THE CENTRAL VISTA PROJECT (RAJEEV SURI V. DDA) (2021)
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Lata Singh v. State of Uttar Pradesh & Anr.
Authored By: Bala Nivetha S SASTRA UNIVERSITY Case Citation and Basic Information Case Name: Lata Singh v. State of Uttar
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Kesavananda Bharati v. State of Kerala
Authored By: MITHUNA.K Government Law College Coimbatore INTRODUCTION: Kesavananda Bharati case is widely regarded as the most significant constitutional decision
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Sharad Birdhichand Sarda v. State of Maharashtra
Authored By: Priyam Pratik Faculty of Law, University of Allahabad Case Name: Sharad Birdhichand Sarda v. State of Maharashtra Case
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Dr. Jaya Thakur v. Union of India & Others
Authored By: Dishamoni Deka University Law College, Gauhati University Case Name: Dr. Jaya Thakur v. Union of India & Others
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A.P POLLUTION CONTROL BOARD v. PROF. M.V. NAYUDU (RETD) AND OTHERS
Authored By: Himonjyoti Parasar University Law College, Gauhati University Case Name: A.P POLLUTION CONTROL BOARD v. PROF. M.V. NAYUDU (RETD)
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