Head of Department, Mpumalanga Department of Education and Another v Hoerskool Ermelo and Another (CCT40/09) [2009] ZACC 32, 2010(2) SA 415 (CC), 2010 (3) BCLR 177 (CC)
Authored By: Prudence Radebe-Mfene University of South Africa CONSTITUTIONAL COURT OF SOUTH AFRICA Case CCT 40/09 In the matter between:
