Chibwe v Chibwe
Authored By: Faith Malama University of Zambia Introduction The dispute in Chibwe v Chibwe concerns the financial consequences of a
Animal Welfare Board of India & Anr v. People for Elimination of Stray Troubles & Ors
Authored By: Ronak Sharma Asian law college Case Citation and Basic Information Full Case Name: Animal Welfare Board of India
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Nvumeleni Jezile v The State
Authored By: Ntivo Providence Rihlampfu University of the Western Cape Full Case Name: Nvumeleni Jezile v The State Citation: S
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Arcus v Arcus (4/2021) [2022] ZASCA 9; [2022] 1 All SA 626 (SCA); 2022 (3) SA 149 (SCA)
Authored By: Wandile Mvelo Mthembu The University of the Witwatersrand CASE CITATION & BASIC INFORMATION Case: Arcus v Arcus (4/2021)
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Suresh Kumar Koushal & Anr. v. Naz Foundation & Ors.
Authored By: Vanisha Gahlot Maharaja Surajmal Institute Case Name: Suresh Kumar Koushal & Anr. v. Naz Foundation & Ors. Citation:
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Helpdesk Fraud on Trial Critical Insights from Three 2026 Dutch Cybercrime Judgments on Phishing, Data Theft, and Crypto Laundering
Authored By: Valerie Iqlima Raihaana Universitas Indonesia Case Citation Criminal judgment of the District Court of North Netherlands, ECLI:NL:RBNNE:2026:1116, decided
Democratic Alliance v Minister of Home Affairs and Another [2025] ZACC 8
Authored By: Lillian Nxhalati Mbhiza University of South Africa The Constitutional Court judgment in Democratic Alliance v Minister of Home
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Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd. and Another
Authored By: Simranpreet kaur Nagra Rimt University CASE PROFILE CASE NAME: Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd.
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Life Insurance Corporation of India v. Escorts Ltd. and Others
Authored By: Tejasvi Gour Des Shri Navalmal Firodia Law College, Pune Life Insurance Corporation Of India vs Escorts Ltd. &
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Prince V President of the Law Society of the Cape of Good Hope and others
Authored By: Thando Mehlape Eduvos Academy CASE CITATION AND BASIC INFORMATION CASE NAME: Prince V President of the Law Society of
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Prest v Petrodel Resources Ltd [2013] UKSC 34, [2013] 2 AC 415
Authored By: Similoluwa Esther Ajayi Afe Babalola University Full case name: Prest v Petrodel Resources Ltd and Others Citation: [2013]
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State v Themba Makwanyane and Mvuso Mchunu
Authored By: Keamogetswe Phike University of South Africa Full Case Name: State v Themba Makwanyane and Mvuso Mchunu Citations: 1995
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