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Authored By: Nombuso Precious Mkhize University of South Africa Case Citation and Basic Information Full case name: The State v
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Authored By: Kgauhelo Selebano University of Johannesburg Case Citation and Basic Information Full case name: Case and Another v Minister
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Authored By: Kayleona Hill University of Central Oklahoma Case Citation and Basic Information Citation: Star Athletica, L.L.C. v. Varsity Brands,
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Authored By: Nangamso B. Mboqoka University of South Africa Introduction One of the most important decisions in South African constitutional
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