Case Analysis of Girdhari Lal Gupta v. K. Gian Chand Jain & Co., 1977SCC Online Del 146: AIR 1978 Del 146 (Delhi High Court)
Authored By: Anilkumar Ambalam S SCHOOL OF EXCELLENCE IN LAW, Tamilnadu DR Ambedkar Law University Introduction Girdhari Lal Gupta v.

