Authored By: Rajdeep Dutta University of Calcutta Abstract: The rapid expansion of artificial intelligence has enabled the creation of hyper-realistic […]
Synthetic Reality: Deep Fake threat in the AI-driven World. Read More »
Authored By : Lerato Mati University of Fort Hare Abstract The Republic of South Africa guarantees the rights of citizens
Authored By: Ayabonga Ndamase University of Fort Hare INTRODUCTION Customary marriage is a marriage that is celebrated and negotiated
Authored By: Odia Tiyosayi Pearl University of Benin ABSTRACT This article analyzes Nigeria’s dual marriage systems and the stark gender
Authored By:Nayara Abreu Royal Holloway, University of London “They were already given me the impression that they had given up
Authored By:Aditya Shankar Rawani Radha Govind University Abstract This article examines the urgent need to reform sexual assault laws in
Strengthening Survivors: Transforming Rape Laws Read More »
Authored By : Samuel Xavier Oliveira De Montfort University Dubai Abstract: Corporate negligence is one of the biggest problems in
Corporate Negligence and CSR: Bridging the gap between Ethics and Accountability Read More »
Authored By: Kunal Pratap Singh Lloyd Law College Abstract “Alternative dispute resolution” has gain significant global attention over the last
Arbitration on Trial: The Case of Gayatri Balaswamy vs ISG Novasoft Read More »
Authored By: Sisanda Hlatshwayo Boston City Campus Abstract Most people opt to get their Wills drafted by financial institutions due
Authored By:V.Chithra Chennai Dr Ambedkar Government Law College pudupakkam Abstract: Matrimonial cyber fraud has emerged as one of the fastest-growing
THE MATRIMONIAL CYBER FRAUD IN INDIA: LEGAL FRAMEWORK AND EMERGING TRENDS Read More »
