Authored By: Ujjwal Kumar Symbiosis Law School, Nagpur INTRODUCTION Traditionally succession rules govern the transfer of property, rights and obligations
WHO INHERITS THE DIGITAL ESTATE? RETHINKING SUCCESSION LAW IN THE AGE OF VIRTUAL ASSETS Read More »
Authored By: A Anupama Symbiosis Law School, Hyderabad 1. Introduction The Protection of Children from Sexual Offences Act, 2012 (POCSO)
Authored By: P V Visruth Samrat Vikramaditya University I. Introduction In 2023, India crossed the threshold of 900 million internet
Authored By: Lucille Nyameye Opokua Djan Ghana Institute of Management and Public Administration The rampant development and use of the
Authored By: Olivia Eliadou Durham University Introduction In 2025, the Competition and Markets Authority (CMA) considered 881 mergers, investigated 39
Authored By: Rajmohan Roy Jogesh Chandra Chaudhuri Law College Introduction In March 2026, the TCS Nashik case made national headlines
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University Introduction Natural resource wealth is often celebrated as a
Authored By: Dorottya Viktoria Várkonyi Technological University of the Shannon Does Irelands legal framework provide asylum seekers with meaningful access
HEALTHCARE ACCESS FOR ASYLUM SEEKERS IN IRELAND Read More »
Authored By: Azwinndini Kutama University of Fort Hare Abstract This article examines the legal challenges facing cohabiting couples in South
Authored By: Iffah Mariam UNIVERSITY OF GREATER MANCHESTER – RAK Introduction Locked in a cage, deprived of food, or left
Authored By: GABRIEL NGONIDZASHE ZIMUNYA UNIVERSITY OF FORT HARE INTRODUCTION Countless automated transactions, fueled by invisible code, process human behaviour
THE DIGITAL PANOPTICON: RECONCILING THE BILL OF RIGHTS WITH THE 21 st CENTURY Read More »
Authored By: Myles Sager University of Hull Introduction. Should the constitution be codified? This contentious issue is greatly debated within
A Codified Constitution: An Essential Task, or an Unnecessary Undertaking? Read More »
