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Authored By: Anjali Kapruwan Jigyasa University, Dehradun (1)Abstract: The legal education system plays a crucial role in India, as a
Authored By: Akbar Ahmad Khan Jamia Hamdard I. Introduction In January 2025, Uttarakhand became the first Indian state since Independence
Authored By: Dua-e-Batool University of London Introduction A thriving service industry would ordinarily be expected to provide its workers with
Authored By: Nniminan Johndul Nkiem University of Jos Abstract The maxim de minimis non curat lex — “the law does
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Authored By: Aditi Faculty of Law, University of Delhi INTRODUCTION Vicarious liability constitutes an important exception to the general rule
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Authored By: Sonal Didwania ICFAI LAW SCHOOL, IFHE, HYDERABAD India replaced its colonial evidence statute in 2023, and with it
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