Authored By: Ayushi Surti LLB Graduate from Coventry University Introduction The Renters’ Rights Act 2025 affects about 4.7 million households […]
Authored By: Varsha Yadav Llyod School of Law Introduction AI has penetrated into all aspects of daily Indian life. From
Authored By: Syeda Momina Anjum Sultan Ul Uloom Collage of Law Abstract The use of social media has drastically increased
Authored By: Shifana m School of Legal Studies, Palayad, Kannur University INTRODUCTION A recent complaint filed by a popular Tollywood
Cyber Defamation in India: Legal Challenges in Digital Era Read More »
Authored By: Fathimathe Shahana Chorapilan Government Law College Kozhikode INTRODUCTION India has seen how rapidly evolving digital technology and social
CYBERCRIMES AGAINST WOMEN IN INDIA: EXAMINING LEGAL PROTECTION AND ENFORCEMENT GAPS Read More »
Authored By: Mustafa Kamal Abu Shaqra Al-Zaytoonah University of Jordan Introduction In an era when crime has become effortless, thoughtless
Deepfakes in Jordan: a Legislative Gap or Adequate Protection Read More »
Authored By: NYAKARA JOY SHALOM STRATHMORE UNIVERSITY Introduction It has been observed that Kenya maintains a visible standing within the
Authored By: Furqan Haider University of Sargodha Abstract This article explores the historical evolution, structural paradigms, and comparative dynamics of
Authored By: GUNN BHARDWAJ Indian Institute of Management, Rohtak Over the past several years, major fashion brands worldwide have increasingly
Authored By: Pratishtha Mishra INTRODUCTION Menstruation is a natural, biological, essential process and experienced by millions of women, yet society
Authored By: George N Taylor Apeejay Stya University Palwal Road Sohna India Abstract This legal analysis compares the environmental protection
Authored By: Vanshika Sharma Dr. Akhilesh Das Gupta Institute of Professional Studies Affiliated by Guru Gobind Singh Indraprastha University I.
Legal Capacity, Mental Health & Supported Decision-making: A new vision of inclusion Read More »
