Authored By: Ananya Kumar Government Law College, Kozhikode ABSTRACT The swift evolution of generative artificial intelligence models has revealed significant
EVALUATING AI DATA GAPS UNDER INDIA’S DPDP ACT Read More »
Authored By: Vongi Florence Shiviti University of South Africa Abstract Gender-based violence (GBV) remains one of South Africa’s most pressing
Authored By: Kavisha Puthuvlakan Artificial intelligence (AI) has altered the way digital content is created, shared and consumed. As a
Deepfake Regulation: Is the UK Legal Framework Fit for Purpose? Read More »
Authored By: Nthabeleng Ramolula University of South Africa 1. Introduction Although South Africa’s Constitution guarantees that everyone has the right
Authored By: Busisiwe Nhlapo University of South Africa INTRODUCTION South African law sees the right to marry as a basic
Constitutional Challenges in Arranged Marriages: Persons with Disabilities Read More »
Authored By: Mpumelelo Mnguni University of Johannesburg Introduction The Madlanga Commission held its first hearing on 17 September 2025. Retired
The Madlanga Commission and South Africa’s Criminal Justice System Read More »
Authored By: Rankhododo Khuthadzo Angel University of South Africa Introduction This topic examines if using Directive 7 to extend legal
Authored By: Isatou Gibba Universitas Muhammadiyah Yogyakarta Introduction The quick development of digital communication technologies has greatly disrupted the balance
Authored By: Boitumelo Masia Emeris Introduction Can people rely on cybersecurity to protect them from AI? Could advances in AI
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Authored By: Athanas Malesela Mathete University of South Africa (UNISA) Introduction Despite South Africa’s extensive legal framework designed to protect
The Effectiveness of South African Law in Addressing Gender-Based Violence Read More »
Authored By: Sindy CHES Jean Moulin Lyon 3 University (Université Jean Moulin Lyon 3) Introduction Ever heard of French Champagne,
Authored By: DANNY NKADIMENG University of South Africa Abstract South Africa is a party to multiple international conventions regarding the
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