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Authored By: Ogbureke Excellent Nmanwanyi Abia State University, Uturu INTRODUCTION Can democracy survive in a democratic state where citizens are
Authored By: Nontobeko Charity Ngomane University of South Africa I. Introduction South Africa is facing a substance use crisis that
Authored By: Chabungbam Danny Singh LMS LAW COLLEGE, DHANAMANJURI UNIVERSITY India’s anti-money laundering system is one of the state’s most
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Authored By: Angie Makhadzi Tshitereke University of South Africa Introduction Human rights are not merely aspirational principles in South Africa;
Authored By: Mahnoor Fatima Punjab College Criminal Procedure & Civil Rights A patrol car idles at the corner of a
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Authored By: RITI DAV University INTRODUCTION Marital rape in India remains legally unrecognized, perpetuating the dangerous assumption of implied consent
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Authored By: Aafaq Ahmad University of Bedfordshire Introduction Arbitration has emerged as the preferred method for the resolution of disputes
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Authored By: Aditya Mani Tripathi Banaras Hindu University ABSTRACT Cesare Lombroso’s foundation of medical criminology revolved around the concept of
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