Authored By: Zunaira Ahmed Jogesh Chandra Chaudhuri Law College ABSTRACT The Gaza emergency has turned into one of the most critical humanitarian and legal issues of the 21st century. Rooted in the long-standing
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Authored By: Arkopala Dutta Jogesh Chandra Chaudhuri law College, University of Calcutta Abstract Everyday more people are bringing smart devices
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Authored By: Tasneem nafiss Capital Law College Bhubaneswar Odisha Abstract This year 2025 have proved that today’s time disasters are
Authored By: Nontobeko Wendy Dlamini Varsity College Abstract Human dignity, equality, and diversity are fundamentally rooted in South Africa’s constitutional
Authored By: ANANDAPADMANABHAN R.T. ABSTRACT The advent of Artificial Intelligence (AI) has revolutionized the creation of artistic and innovative works,
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Authored By: Thabiso Mtolo University of Zululand Abstract: “This article explores the relationship between blockchain technology, smart contracts, and South
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Authored By: Azaa Junaid Faculty of Law, Aligarh Muslim University Abstract The doctrine of Rule of Law reposes upon the
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