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Authored By: Manlatse Doctor Murudu University of South Africa Abstract Domestic violence remains one of South Africa’s most pressing human
Authored By: George Yong University of Nottingham, England This essay assesses the validity of Sir John Baker’s statement that English
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Authored By: Mahima Pandey Soa National Institute of Law INTRODUCTION The climate change litigation has become an important legal and
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Authored By: Adriel Lawrence Manav Rachna University Abstract This article traces the normative evolution of the human right to a
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