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Authored By: Snigdho Dhar University of Engineering and Management, Kolkata Abstract Artificial Intelligence (AI) has become one of the most
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Authored By: Nishtha Amity University, Rajasthan Introduction Marriage in India is regarded as social institution rather than contractual relationship in
Authored By: Chloe Chin Tian Wei Multimedia University, Melaka. Introduction The Basic Structure Doctrine (BSD) can be defined as a
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